Section 59(7)(b) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

[Cites 0, Cited by 0] [Section 59(7)] [Section 59] [Entire Act]

(b)the written statement of defence of the employee shall be sent to the Complaints Committee (instead of to the Disciplinary Authority).

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