Orissa High Court
Subasini Luha vs Addl. District Magistirate on 23 March, 2022
Author: V. Narasingh
Bench: V. Narasingh
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 19690 OF 2016
Subasini Luha ......... Petitioner
Mr. Sachidananda Nayak, Adv.
-versus-
Addl. District Magistirate, Bargarh & Ors. ............ Opposite Parties
Mr. P.Mohapatra,ASC
CORAM:
JUSTICE V. NARASINGH
ORDER
23.03.2022 Order No.
11. 1. This matter is taken up through Hybrid Mode.
2. Lisrt this matter one week after, as prayed for by learned counsel for the petitioner. The date chart and the citation filed by the learned counsel for the petitioner be kept on record.
( V.Narasingh ) Judge Dhal