Patna High Court - Orders
Khushbu Kumari vs The State Of Bihar on 28 April, 2022
Author: Sandeep Kumar
Bench: Sandeep Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.12576 of 2021
Arising Out of PS. Case No.-1354 Year-2019 Thana- PATNA COMPLAINT CASE District-
Patna
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1. Khushbu Kumari W/o Sri Rajiv Ranjan, D/o Sri Binod Kumar Singh R/o
village- Bela, P.S.- Mayurhund, District- Chatra (Jharkhand), At present of
Mohalla- Jai Prakash Nagar, Itkhori, P.S.-Itkhori, District- Chatra
(Jharkhand)
2. Binod Kumar Singh S/o Late Govind Singh R/o village- Bela, P.S.-
Mayurhund, District- Chatra (Jharkhand), At present of Mohalla- Jai Prakash
Nagar, Itkhori, P.S.-Itkhori, District- Chatra (Jharkhand)
3. Hemlta Devi W/o Sri Binod Kumar Singh R/o village- Bela, P.S.-
Mayurhund, District- Chatra (Jharkhand), At present of Mohalla- Jai Prakash
Nagar, Itkhori, P.S.-Itkhori, District- Chatra (Jharkhand)
4. Pushpvatika W/o Sri Prince Singh @ Prince Kumar Singh R/o village- Bela,
P.S.- Mayurhund, District- Chatra (Jharkhand), At present of Mohalla- Jai
Prakash Nagar, Itkhori, P.S.-Itkhori, District- Chatra (Jharkhand)
5. Prince Singh @ Prince Kumar Singh S/o Sri Binod Kumar Singh R/o
village- Bela, P.S.- Mayurhund, District- Chatra (Jharkhand), At present of
Mohalla- Jai Prakash Nagar, Itkhori, P.S.-Itkhori, District- Chatra
(Jharkhand)
... ... Petitioner/s
Versus
1. The State of Bihar
2. Dilip Kumar Singh S/o Late Ramcharitra Singh R/o Mohalla- Panchvati
Nagar (Bhatha Road), P.S.- Danapur, District- Patna
... ... Opposite Party/s
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Appearance :
For the Petitioners : Mr.Sunil Kumar Singh, Advocate
For the Opposite Party : Mr.Narsingh Tanti, APP
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CORAM: HONOURABLE MR. JUSTICE SANDEEP KUMAR
ORAL ORDER
2 28-04-2022Heard the parties.
Issue notice to the opposite party no.2 by both modes- by registered cover with A/D as well as by ordinary process for which requisite etc. must be filed by 6th of May, 2022.
Put up this case after six weeks.
Patna High Court CR. MISC. No.12576 of 2021(2) dt.28-04-2022 2/2 Petitioners are daughters-in-law and other relatives of the complainant.
In that view of the matter, further proceedings of Complaint Case No.1354(C)/2019 pending in the court of learned Additional Chief Judicial Magistrate-VI, Danapur, Patna shall remain stayed till the next date of hearing.
(Sandeep Kumar, J) BT/-
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