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[Cites 0, Cited by 0] [Section 109(5)] [Section 109] [Entire Act]

State of Assam - Subsection

Section 109(5)(c) in Assam Panchayat Act, 1994

(c)Forty percent of the total sale proceeds of Anchalik Panchayat fisheries shall be distributed equally among the Gaon Panchayats falling within the jurisdiction of the Anchalik Panchayat.