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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(a) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(a)In case of tie in the aggregate, marks obtained in Part "C" (content background) and Part - "A" (General English) of the Test paper in that order shall be taken into account to decide relative ranking.