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[Cites 0, Cited by 0] [Section 146(9)] [Section 146] [Entire Act]

State of Telangana - Subsection

Section 146(9)(c) in Telangana Panchayat Raj Act, 2018

(c)those seats, which lost their reservation as a result of repeating the reservation second time in that cycle, should be reserved in the ensuing elections in those districts or wherever applicable.