Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Kerala - Section Section 63 in Kerala Agricultural University Act, 1971 63. First Statutes and Ordinances. - Notwithstanding anything contained in this Act, the first Statutes and the first Ordinances of the University shall be made by the Government.
