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Delhi High Court - Orders

Zostel Hospitality Private Ltd vs Oravel Stays Limited (Earlier Oravel ... on 8 March, 2022

Author: Manmohan

Bench: Manmohan, Sudhir Kumar Jain

                          $~S-8
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +   FAO(OS) (COMM) 58/2022 & CAV. 47/2022, CM APPLs.11477-
                              11479/2022

                              ZOSTEL HOSPITALITY PRIVATE LTD.               ..... Appellant
                                           Through: Mr.Abhishek Malhotra, Advocate
                                                     with Ms.Shilpa Gamnani, Ms.Atmaja
                                                     Tripathy and Ms.Anjali Tiwari,
                                                     Advocates.
                                                 versus

                              ORAVEL STAYS LIMITED (EARLIER ORAVEL STAYS
                              PRIVATE LIMITED) & ANR.                     ..... Respondents
                                            Through: Mr.Rajiv Nayar, Sr.Advocate with
                                                      Ms.Anuradha Dutt, Ms.Fereshte
                                                      D.Sethna, Mr.Lynn Pereira,
                                                      Mr.Avimukt Dar, Mr.Mayank Mishra,
                                                      Ms.Suman Yadav, Mr.Haaris Fazili,
                                                      Ms.Vaishnavi Rao, Mr.Ayush
                                                      Dhawan, Mr.Kunal Dutt, Ms.Shivangi
                                                      Sud and Ms.Prerna Sharma,
                                                      Advocates.
                              CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
                                          ORDER

% 08.03.2022 At joint request, adjourned to 10th March, 2022.

MANMOHAN, J SUDHIR KUMAR JAIN, J MARCH 8, 2022/TS Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:09.03.2022 18:38:37