Delhi High Court - Orders
Zostel Hospitality Private Ltd vs Oravel Stays Limited (Earlier Oravel ... on 8 March, 2022
Author: Manmohan
Bench: Manmohan, Sudhir Kumar Jain
$~S-8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 58/2022 & CAV. 47/2022, CM APPLs.11477-
11479/2022
ZOSTEL HOSPITALITY PRIVATE LTD. ..... Appellant
Through: Mr.Abhishek Malhotra, Advocate
with Ms.Shilpa Gamnani, Ms.Atmaja
Tripathy and Ms.Anjali Tiwari,
Advocates.
versus
ORAVEL STAYS LIMITED (EARLIER ORAVEL STAYS
PRIVATE LIMITED) & ANR. ..... Respondents
Through: Mr.Rajiv Nayar, Sr.Advocate with
Ms.Anuradha Dutt, Ms.Fereshte
D.Sethna, Mr.Lynn Pereira,
Mr.Avimukt Dar, Mr.Mayank Mishra,
Ms.Suman Yadav, Mr.Haaris Fazili,
Ms.Vaishnavi Rao, Mr.Ayush
Dhawan, Mr.Kunal Dutt, Ms.Shivangi
Sud and Ms.Prerna Sharma,
Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 08.03.2022 At joint request, adjourned to 10th March, 2022.
MANMOHAN, J SUDHIR KUMAR JAIN, J MARCH 8, 2022/TS Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:09.03.2022 18:38:37