Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 127] [Entire Act] Union of India - Subsection Section 127(2) in The Drugs and Cosmetics Rules, 1945 (2)Artificial ColoursCaramel[Riboflavine] [Inserted by G.S.R. 681(E), dated 6.6.1988 (w.e.f. 6.6.1988).]
