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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(3)(a) in Tamil Nadu Pension Rules, 1978

(a)If a Government servant dies in the first year of qualifying service, a death gratuity equal to two times of his emoluments at the time of his death shall be paid to his family in the manner indicated in sub-rule (1) of rule 46.