Madhya Pradesh High Court
Baidhnath Prasad Pandey vs The State Of Madhya Pradesh on 1 May, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 6986 of 2023
(BAIDHNATH PRASAD PANDEY Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 01-05-2023
Shri D.K. Pandey - Advocate - for the petitioner.
Shri Puneet Shroti - Government Advocate - for the respondents/State.
As prayed by the learned counsel for the respondents/State, six weeks time is granted to file reply.
List immediately thereafter.
(SANJAY DWIVEDI) JUDGE RAGHVENDRA Signature Not Verified Signed by: RAGHVENDRA SHARAN SHUKLA Signing time: 5/2/2023 11:18:08 AM