Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 20 in Meghalaya Rural Employment Guarantee Scheme, 2006 20. Fund Flow system. - Each DRDA shall open a separate bank account for the EGS. All contributions from the Government of India and the State Government shall flow into this account.
