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[Cites 0, Cited by 0] [Section 5A] [Entire Act]

NCT Delhi - Subsection

Section 5A(3) in The Delhi Development Authority Act, 1957

(3)The members of a committee (other than the members of the Authority) shall be paid such fees and allowances for attending its meetings and for attending to any other work of the Authority, as may be determined by regulations made in this behalf.]