Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(g) in The Orissa Stamp Rules, 1952 (g)[ "Appendix" means an appendix to these rules. [Inserted vide O.G.E. No. 100 dated 17.1.2002 vide S.R.O.No. 824/01 Dated 19.11.2001.]
