Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 821] [Entire Act] State of Punjab - Subsection Section 821(c) in Punjab Jail Manual, 1996 (c)If over 18 months - 230 ml. of milk, 230 gms. of flour, 30 gms. of dal and 7 gms. of salt.
