Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 262(2)] [Section 262] [Entire Act] State of Maharashtra - Subsection Section 262(2)(i) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (i)the nearest relative of the deceased present at the death or in attendance during the last illness of the deceased, and