Section 29 in The U.P. Entertainments and Betting Tax Act, 1979
29. Penalty for obstructing inspecting officers
. - If any person prevents the entry of any officer duly authorised in this behalf or otherwise obstructs such officer in the discharge of his duties imposed by or under the Act or the rule made thereunder, such person shall be punishable with a fine not exceeding [six thousand rupees] [Substituted by U.P. Act No. 12 of 1999 (w.e.f. 03.02.1999).].
