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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(3)(c) in Telangana Panchayat Raj Act, 2018

(c)no casual election shall be held to a Gram Panchayat within six months before the date on which the term of office of its members expires by efflux of time.