Madhya Pradesh High Court
Rajkumar Patel @ Rajju vs The State Of Madhya Pradesh on 7 May, 2025
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 CRA-10583-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 10583 of 2024 (RAJKUMAR PATEL @ RAJJU Vs THE STATE OF MADHYA PRADESH ) Dated : 07-05-2025 List this appeal along with Cr.A. No. 8113/2024.
(VIVEK AGARWAL) (DEVNARAYAN MISHRA)
JUDGE JUDGE
vy
Signature Not Verified
Signed by: VAIBHAV
YEOLEKAR
Signing time: 09-05-2025
19:54:02