Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 3 in The Jharkhand Education Tribunal Act, 2005 3. Establishment of Jharkhand Education Tribunal. - The State Government may by education establish an Education Tribunal, to be known as Jharkhand Education Tribunal.
