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State of Uttar Pradesh - Section

Section 4 in U.P. Service of Engineers (Irrigation Department) (Group 'B') Service Rules, 1993

4. Cadre of the Service.

(1)The strength of the Service and of each category of post therein shall be such as may be determined by the Government from time to time.
(2)The strength of the Service and of each category of posts therein shall, until orders varying the same are passed under sub-rule (1), be as given in Appendix "A" :Provided that-
(i)the Governor may leave unfilled or may hold in abeyance any vacant post, without thereby entitling any person to compensation;
(ii)the Governor may create such additional permanent or temporary post as he may consider proper.