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State of Uttar Pradesh - Section

Section 11 in The U.P. Foodgrains (Procurement and Regulation of Trade) Order, 1982

11. Rescission.

- The Uttar Pradesh Foodgrains (Procurement and Regulation of Trade) Order, 1978 as amended up to date is hereby rescinded and the provisions of Section 6, 8, and 24 of the U.P. General Clauses Act, 1904 shall apply in relation to their rescission as they apply in relation to the repeal of an enactment by an Uttar Pradesh Act.