Bombay High Court
Shrimant Chhatrapati Udayanraje ... vs Shrimant Chhatrapati Vijaysinhraje ... on 23 August, 2022
Author: Sandeep K. Shinde
Bench: Sandeep K. Shinde
Rane 1/1 1-CRA-51-2005.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL REVISION APPLICATION NO. 51 OF 2005
Shrimant Chhatrapati Udayan
Raje Pratapsinghmaharaj
Bhosale and Ors. ....Applicants
v/s.
Shrimant Chhatrapati Vijaysinhraje
Shahumaharaj Bhosale
and Ors. ....Respondents
****
Mr. S.S. Patwardhan, Advocate for the applicants.
CORAM : SANDEEP K. SHINDE, J.
Tuesday, 23rd August, 2022.
P.C. :
1. In view of the request made by the 5th Joint Civil Judge Senior Division, Satara vide letter dated 5th June, 2022, time to conclude the Special Civil Suit No.16/2003 is extended upto 31st October, 2022.
(SANDEEP K. SHINDE, J.) ::: Uploaded on - 23/08/2022 ::: Downloaded on - 24/08/2022 12:42:00 :::