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Bombay High Court

Shrimant Chhatrapati Udayanraje ... vs Shrimant Chhatrapati Vijaysinhraje ... on 23 August, 2022

Author: Sandeep K. Shinde

Bench: Sandeep K. Shinde

Rane                                              1/1             1-CRA-51-2005.odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                          CIVIL APPELLATE JURISDICTION
                CIVIL REVISION APPLICATION NO. 51 OF 2005


Shrimant Chhatrapati Udayan
Raje Pratapsinghmaharaj
Bhosale and Ors.                                               ....Applicants
     v/s.
Shrimant Chhatrapati Vijaysinhraje
Shahumaharaj Bhosale
and Ors.                                                       ....Respondents



                                 ****
Mr. S.S. Patwardhan, Advocate for the applicants.


                             CORAM : SANDEEP K. SHINDE, J.

Tuesday, 23rd August, 2022.

P.C. :

1. In view of the request made by the 5th Joint Civil Judge Senior Division, Satara vide letter dated 5th June, 2022, time to conclude the Special Civil Suit No.16/2003 is extended upto 31st October, 2022.

(SANDEEP K. SHINDE, J.) ::: Uploaded on - 23/08/2022 ::: Downloaded on - 24/08/2022 12:42:00 :::