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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(4) in Punjab Women and Children Development and Welfare Corporation Act, 1979

(4)The term of office of the Chairman, the Managing Director and the directors referred to in clause (f) of sub-section (1) shall be three years and they shall be eligible for reappointment :Provided that no Chairman, Managing Director or Director shall continue in office after he has attained the age of fifty-eight years or such age of superannuation instead of fifty-eight as may be fixed by the Government :Provided further that the term of office of an officer of the Government sent on deputation shall be such as may be fixed by the Government in each case but shall not exceed three years or the age of his superannuation whichever is earlier.