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[Cites 0, Cited by 0] [Section 9B(3)] [Section 9B] [Entire Act]

State of West Bengal - Subsection

Section 9B(3)(a) in The Bengal Tanks Improvement Act, 1939

(a)again empower the authorised person by an order in writing to take possession of such land whereupon the authorised person shall forthwith take possession thereof, or