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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(b) in The M.P. Industrial Employment (Standing Orders) Act, 1961

(b)such other class or classes of undertakings as the State Government may, from time to time, by notification, specify in this behalf :