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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Nagaland - Subsection

Section 27(d) in Nagaland Excise Rules

(d)Educational Institutions, Laboratories, Firms and Museums specified by the Government of Nagaland in this behalf, on a requisition signed by the head of the institution, laboratory, firm or museum and countersigned by the Civil Surgeon of the district, or by any other officer specified by the Government.