Section 21 in Gujarat Metropolitan Planning Committees Rules, 2016
21. Publication of List of Valid Nominations.
- Immediately after all the nomination papers have been scrutinized and decision accepting or rejecting the same has been recorded, the Returning Officer shall prepare a list, in Form II-C2 of candidates whoso nominations have been accepted and shall affix the list on his notice board recording the date on which and the time at which the list was so affixed.
