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[Cites 0, Cited by 1] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(6) in Himachal Pradesh General Sales Tax Act, 1968

(6)The authority granting a certificate of registration may, on application by the dealer, order the refund of security furnished by him or any part thereof, if the same is not required for the purposes of this Act.]