Section 10 in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010
10. Disposal of bio-medical waste.
- Bio-medical waste shall be disposed of only according to the provisions and procedures contained in the Bio-Medical (Management and Handling) Rules, 1998 framed under the Environment (Protection) Act, 1986 (No. 29 of 1986) and not mixed with Municipal solid waste.
