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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Odisha - Subsection

Section 25(11) in The Orissa Dental Council Rules, 1969

(11)not less than twenty-one days before the date fixed by the State Council for receiving voting papers from the voters, the returning officer shall send by post to each elector one such voting paper bearing the official mark of the returning officer and an identification envelope on which a declaration as per Form 'D' is printed and a bigger cover on which are printed on the left top corner the serial alphabetical number and the name and signature column at the lower left corner and the address of the returning officer printed as under :ToThe Returning Officer,The Orissa State Dental Council Office,Bhubaneswar;