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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2)(xv) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(xv)That I shall dispose of the solid and liquid wastes, if any, arising out of my conduct of business only in the manner as may be prescribed by the Corporation.