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[Cites 0, Cited by 0] [Section 67(10)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(10)(b) in The M.P. Factories Rules, 1962

(b)Certificates or reports of any examination or test of any pressure vessel or plant to which sub-rules (7) to (9) do not apply, conducted or required to be conducted under any other law in force and other relevant record relating to such pressure vessel or plant, shall be properly maintained as required under the said law and shall be produced on demand by the Inspector.]