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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Prohibition of Ragging in All Educational Institutions Rules, 2002

8. Telephone numbers of the Principals, Vice-Principals, Head of Departments, senior faculty/administrative officers, Wardens and Deputy Wardens, should be given to every new entrant with, the advice that they should not hesitate in reporting all incidents of ragging through these numbers even anonymously with the circumstances warrant, so that immediate measures can be taken by them.