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Supreme Court - Daily Orders

Yasmeen Zuber Ahmad Peerzade vs Union Of India on 5 November, 2019

Bench: S.A. Bobde, S. Abdul Nazeer, Krishna Murari

     ITEM NO.24                               COURT NO.2                 SECTION PIL-W

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                  No(s).    472/2019

     YASMEEN ZUBER AHMAD PEERZADE & ANR.                                  Petitioner(s)

                                                       VERSUS

     UNION OF INDIA & ORS.                                                Respondent(s)

     (With IA No. 60456/2019 - EXEMPTION FROM FILING O.T.)

     Date : 05-11-2019 The matter                 was called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE                 S.A. BOBDE
              HON'BLE MR. JUSTICE                 S. ABDUL NAZEER
              HON'BLE MR. JUSTICE                 KRISHNA MURARI

     For Petitioner(s)                 Mr. Mukesh K. Giri, AOR

     For Respondent(s)/                Mr.   K.K. Venugopal, Ld. AG (N.P.)
     Applicant(s)                      Mr.   Akur Talwar, Adv.
                                       Mr.   Rajat Nair, Adv.
                                       Mr.   Kanu Agrawal, Adv.
                                       Mr.   Gurmeet Singh Makker, AOR

                                       Mr. M. R. Shamshad, AOR
                                       Mr. Aditya Samaddar, Adv.
                                       Ms. Sarah Haque, Adv.

                                       Mr. Karuppaiah Meyyappan, Adv.
                                       Mrs. Kanika Kalaiyarasan, Adv.
                                       Mr. R. C. Kaushik, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Let the instant matter be adjourned for ten days.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.11.05 17:09:54 IST Reason: