Supreme Court - Daily Orders
Yasmeen Zuber Ahmad Peerzade vs Union Of India on 5 November, 2019
Bench: S.A. Bobde, S. Abdul Nazeer, Krishna Murari
ITEM NO.24 COURT NO.2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 472/2019
YASMEEN ZUBER AHMAD PEERZADE & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With IA No. 60456/2019 - EXEMPTION FROM FILING O.T.)
Date : 05-11-2019 The matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. Mukesh K. Giri, AOR
For Respondent(s)/ Mr. K.K. Venugopal, Ld. AG (N.P.)
Applicant(s) Mr. Akur Talwar, Adv.
Mr. Rajat Nair, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. M. R. Shamshad, AOR
Mr. Aditya Samaddar, Adv.
Ms. Sarah Haque, Adv.
Mr. Karuppaiah Meyyappan, Adv.
Mrs. Kanika Kalaiyarasan, Adv.
Mr. R. C. Kaushik, AOR
UPON hearing the counsel the Court made the following
O R D E R
Let the instant matter be adjourned for ten days.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.11.05 17:09:54 IST Reason: