Calcutta High Court
Bengal Energy Ltd vs Trl Krosaki Refractories Ltd on 9 January, 2024
OCD-11
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
[Commercial Division]
CS/249/2015
IA No.GA/2/2023
BENGAL ENERGY LTD.
VS
TRL KROSAKI REFRACTORIES LTD.
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : January 9, 2024.
Appearance:
Mr. Varun Kothari, Adv.
Ms. Muskan Bengani, Adv.
... for the plaintiff The Court: Counsel for the plaintiff is present. None appears on behalf of the defendant. In compliance of the order passed by this Court dated 11th December, 2023, the plaintiff has filed the statement of truth, list of documents and affidavit as per order dated Order XI Rule 1(4) of the Code of Civil Procedure. Let the same be kept with the record.
As none appears on behalf of the defendant, the plaintiff is directed to inform the next date of hearing to the defendant.
List the matter on 24th January, 2024.
(KRISHNA RAO, J.) RS