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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(b) in Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(b)"Admission" for the purpose of these rules means admission of candidates in the first year of the Professional Diploma Courses of the Engineering and Technology;