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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(4)(k) in The Energy Conservation (Inspection) Rules, 2010

(k)nature of non- compliance shall be explained together with all the material facts in support of noncompliance against the person concerned under section 27 and make necessary recommendation in the matter: