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[Cites 0, Cited by 0] [Section 3B(5)] [Section 3B] [Entire Act]

State of Haryana - Subsection

Section 3B(5)(b) in The Punjab Slum Areas (Improvement and Clearance) Act, 1961

(b)the erection of any building in any area in respect of which order has been issued under sub-section (1) of Section 9.]