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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Odisha - Subsection

Section 73(2)(c) in The Orissa Factories Rules, 1950

(c)Effective and suitable provision shall be made in every room for securing and maintaining adequate ventilation by the circulation of fresh air and there shall also be provided and maintained sufficient and suitable natural or artificial lighting.