Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(e) in Delhi Primary Education Act, 1960

(e)that there is any other compelling circumstance which prevents the child from attending school, provided the same is certified as such by the attendance authority;