Section 233 in Rules of the High Court of Judicature for Rajasthan, 1952
233. Paper book in First Appeal from order of remand.
- Copies to be included in the paper book of a First Appeal from an order of remand shall be of the following papers, namely:-(a)memorandum of appeal;(b)memorandum of objection to the order appealed from, if any;(c)plaint:(d)written statement;(e)further pleadings, if any;(f)judgment of the Court of first instance; and(g)judgment upon which the order under appeal is founded.
