Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Himachal Pradesh - Subsection Section 19(4) in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 (4)The Commission may, at any time, summon and enforce the attendance of any person and examine him on oath.
