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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Meghalaya - Subsection

Section 14(2)(v) in The Meghalaya Cinemas (Regulation) Rules

(v)[ A certificate from the Deputy Commissioner concerned that the application for a licence will not involve a benami transaction.] [Amended ad revised vide Meghalaya Cinema (Regulation) (Amendment) Rules, 1987.]