Calcutta High Court (Appellete Side)
Eastern Coalfields Limited & Ors vs Mahesh Chandra Mondal & Ors on 28 March, 2022
Author: Subhasis Dasgupta
Bench: Subhasis Dasgupta
17 28.03. 2022 AGM /RKB C.O. 634 of 2022 Ct 07
Eastern Coalfields Limited & Ors Vs Mahesh Chandra Mondal & Ors Sk. Selim Malik, ... For the petitioners.
On the prayer of learned advocate appearing for the petitioner expressing illness of Mr. Shib Sankar Banerjee, the matter stands adjourned.
List the matter one week after under the same heading.
(Subhasis Dasgupta, J)