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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(2) in Assistant Education Inspector and Assistant Teacher, Class III (Departmental Examination) Rules 2012

(2)If he/she fails to pass the examination within the specified chances and specified period his/her increment shall be withheld;Provided that any increments so withheld shall become payable to him/her from the date on which he/she passes the examination and all further increments shall accrue to him/her if no increment has been withheld:Provided further that candidate shall not be entitled to claim the arrears of the increments having withheld.