Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Jharkhand - Subsection Section 13(4) in Jharkhand Minor Mineral (Auction) Rules, 2017 (4)The lessee shall also pay such other amounts as may be required under any law for the time being in force to the concerned authorities.
