Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 352(1)] [Section 352] [Entire Act] State of Kerala - Subsection Section 352(1)(b) in Kerala Municipality Act, 1994 (b)to remove, reconstruct or make any addition to any portion of such building, which is within a street alignment;