Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Karnataka - Subsection Section 2(7) in The Institute Of Trans-Disciplinary Health Sciences And Technology Act, 2013 (7)“Chief Operating Officer & Registrar – (COO&R)” means the person nominated and appointed by the Director for the institute;
