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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(6)(b) in Punjab Rights of Persons with Disabilities Rules, 2019

(b)Where a meeting of the Board is adjourned not from day to day but form the day on which the meeting is to be held to another date, notice of such meeting shall be given to all the members of the Board in the manner as specified in sub-rule (4).